Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (1)Conveyors shall be of sound material, good construction and sufficient strength to support safety the loads for which they are intended and shall be kept in good repair.
