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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(1)(c) in Maharashtra Factories Rules, 1963

(c)ventilation ducts, pneumatic conveyors and similar equipment involving a serious fire risk should be provided with flame arresting or automatic fire extinguishing appliances, or fire resisting dampers, electrically inter-locked with heat sensitive/smoke detractors and the air-conditioning plant system;