Section 91(2) in The Chandernagore Municipal Corporation Act, 1990
(2)in the sphere of education,-(a)establishing and maintaining pre-primary schools such as balwadies, and creche.(b)promotion of civic education, adult education, social education, non-formal education and the like;(c)promotion of cultural activities including music, physical education, sports and theatres;(d)advancement of science and technology in the way of life;(e)advancement of civic consciousness on public health and general welfare by organising discourses, seminars, and conferences;(f)publication of municipal journals, periodicals and souvenirs, purchase of books and subscriptions to journals, magazines and newspapers;
