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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(iii) in The Rajasthan Soil and Water Conservation Rules, 1966

(iii)At the close of each month the totals of the income and expenditure will be worked out and the cash balance verified by the District Soil Conservation Officer and a note of verification recorded in the ledger.