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Bengal Presidency - Section

Section 60 in Calcutta Port Act, 1890

60. Sum paid as consolidated rate on annual value to be nine-tenths of amount payable by ordinary owner.-

The sum to be paid to the Corporation of Calcutta as the consolidated rule payable on the annual value determined as in the last preceding section provided shall be nine-tenths of the amount which would be payable by an ordinary owner occupying his own buildings and lands.