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State of Haryana - Section

Section 287 in Punjab Jail Manual

287. Military training of warders.

- Every warder shall be required from time to time to undergo such instruction and practice in the nature of military training as may be necessary to acquaint him and keep him acquainted with squad and company drill and to render him thoroughly efficient in the use of the arms at any time prescribed for the use of warders. The hours of duty to be exacted from warders shall not ordinarily exceed an average of 8-1/2 hours or a maximum of 9-1/2 hours on any one day. Each of these periods includes half an hour's drill.