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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(2)The words and expressions defined in the Act but not defined in these rules, shall have the same meaning as assigned to them in the Act.Chapter - II Disability Certificate