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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(n) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(n)In hoisting a barrow, any wheel of such barrow is not used as a means of support unless adequate steps are taken to prevent the axle of such wheel from slipping out of its bearings;