Delhi High Court - Orders
Commissioner Of Police And Ors vs Hira Lal on 7 January, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8623/2020& CM APPL. 27786/2020
COMMISSIONER OF POLICE AND ORS ......Petitioners
Through : Mr Zoheb Hossain, Additional
Standing Counsel for GNCTD and
Mr. Vivek Gurnani, Advocate.
versus
HIRA LAL ......Respondent
Through : Mr Padma Kumar S., Advocate.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 07.01.2022 [Court hearing convened via video-conferencing on account of Covid-19.]
1. Mr Zoheb Hossain, who appears for the petitioners, requires further time to file the rejoinder.
1.1. Rejoinder will be filed within the next four weeks.
2. List the matter on 01.04.2022.
3. Interim order dated 04.11.2020 will continue to operate, in the meanwhile.
RAJIV SHAKDHER, J TALWANT SINGH, J JANUARY 7, 2022/j Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:NEETI KUMARI SHARMA Signing Date:14.01.2022 10:57:14