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Delhi High Court - Orders

Commissioner Of Police And Ors vs Hira Lal on 7 January, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                            $~6
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     W.P.(C) 8623/2020& CM APPL. 27786/2020
                                  COMMISSIONER OF POLICE AND ORS            ......Petitioners
                                                 Through : Mr Zoheb Hossain, Additional
                                                           Standing Counsel for GNCTD and
                                                           Mr. Vivek Gurnani, Advocate.
                                                 versus
                                  HIRA LAL                                  ......Respondent
                                                 Through : Mr Padma Kumar S., Advocate.
                                  CORAM:
                                  HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                  HON'BLE MR. JUSTICE TALWANT SINGH
                                           ORDER

% 07.01.2022 [Court hearing convened via video-conferencing on account of Covid-19.]

1. Mr Zoheb Hossain, who appears for the petitioners, requires further time to file the rejoinder.

1.1. Rejoinder will be filed within the next four weeks.

2. List the matter on 01.04.2022.

3. Interim order dated 04.11.2020 will continue to operate, in the meanwhile.

RAJIV SHAKDHER, J TALWANT SINGH, J JANUARY 7, 2022/j Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:NEETI KUMARI SHARMA Signing Date:14.01.2022 10:57:14