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Mr. Ajoy Kumar Deb vs Serious Fraud Investigation Office ... on 17 August, 2020

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.REV.P. 1110/2019
                                MR. AJOY KUMAR DEB                                 ..... Petitioner
                                                   Through:      Mr Sanjeev Sagar and Ms Nazia
                                                                 Parveen, Advocates.

                                                   versus

                                SERIOUS FRAUD INVESTIGATION OFFICE
                                (SFIO) & ORS.                         ..... Respondents
                                              Through: Mr Anurag Ahluwalia, CGSC for
                                                         UOI with Mr Abhigyan Siddhant,
                                                         Advocate.
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                              ORDER

% 17.08.2020 [Hearing held through video conferencing] CRL.M.A. 11029/2020 & CRL.M.A. 11030/2020

1. Allowed, subject to all just exceptions.

2. Issue notice. Mr Ahluwalia, learned counsel appearing for the respondent accepts notice and requests that this petition be taken up after a period of ten days.

3. At his request, list on 01.09.2020.

VIBHU BAKHRU, J AUGUST 17, 2020/MK Signature Not Verified Signed By:DUSHYANT RAWAL Location: Signing Date:17.08.2020 23:23:37