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[Cites 0, Cited by 0] [Section 107R(1)] [Section 107R] [Entire Act]

State of West Bengal - Subsection

Section 107R(1)(b) in The Cess Act, 1880

(b)regulating the preparation of the statement of cess-free lands and the lists of cess-free lands referred to in sub-section (1) of section 107E and prescribing the form of such lists;