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State of Assam - Section

Section 31 in Assam Education Service Rules, 1982

31. Repeal and savings.

- Any rules, corresponding to these rules in force immediately before the commencement of these rules, are hereby repealed :Provided that all orders made or actions taken under the rules so repealed or under any general orders ancillary thereto shall be deemed to have been validly made or taken under the corresponding provision of these rules.