Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act]

State of Gujarat - Subsection

Section 141(2)(a) in Gujarat Prohibition Act, 1949

(a)either generally on all persons who are inhabitants of the local area to which such notification applies; or