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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1)(a) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(a)accumulations of dirt and refuse shall be removed daily by sweeping or by any other effective method from the floors and passages of work rooms and from staircases and passages, and disposed of in a suitable manner;