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Madhya Pradesh High Court

Smt. Mamta Awasthy vs Ajay Kumar Shrivastava on 5 May, 2010

W.P.No.5315/2010 Smt. Mamta Awasthy and Anr. Ajay Kumar Shrivastava 5.5.2010.

Shri A.K.Jain, Counsel for the petitioners. From the perusal of the record, we find that an incomplete copy of the impugned order has been filed. The petitioners are directed to file complete copy of the impugned order.

Shri Jain submitted that he is filing another certified copy of the impugned order by tomorrow and prays that this matter may be heard on 7.5.2010.

Prayer is allowed.

Be listed for hearing on 7.5.2010.



      (Krishn Kumar Lahoti)                 (G.S.Solanki)
             Judge                             Judge

JLL