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Punjab-Haryana High Court

Bakhshish Singh And Others vs The State Of Punjab And Another on 23 July, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH


                                           R.F.A. No. 1848 of 2002 (O&M)

Bakhshish Singh and others
                                                 ....... Appellants
             Versus


The State of Punjab and another
                                                 ...... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Arun Palli, Sr. Advocate with Mr. Sunil Garg, Advocate, for the land owners.

Mr. Yatinder Sharma, DAG, Punjab.

RAJESH BINDAL J.

In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 1243 of 2000 Santokh Singh Versus The State of Punjab and another the present appeal is dismissed.

(RAJESH BINDAL) 23.07.2010 JUDGE sarita