Punjab-Haryana High Court
Bakhshish Singh And Others vs The State Of Punjab And Another on 23 July, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1848 of 2002 (O&M)
Bakhshish Singh and others
....... Appellants
Versus
The State of Punjab and another
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Arun Palli, Sr. Advocate with Mr. Sunil Garg, Advocate, for the land owners.
Mr. Yatinder Sharma, DAG, Punjab.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 1243 of 2000 Santokh Singh Versus The State of Punjab and another the present appeal is dismissed.
(RAJESH BINDAL) 23.07.2010 JUDGE sarita