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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Biological Diversity Act, 2002

(d)"bio-survey and bio-utilisation "means survey or collection of species, sub-species, genes, components and extracts of biological resource for any purpose and includes charaterisation, inventorisation and bio-assay;