Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] Union of India - Subsection Section 12(3)(b) in The Banking Regulation Act, 1949 (b)on behalf of a minor or a lunatic on the ground that the registered holder holds the share on behalf of the minor or lunatic.