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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(c) in The Orissa Industrial Establishments (National and Festival) Holidays Act, 1969

(c)any industrial establishment under the control of the Central Government, the Reserve Bank of India, a railway administration operating any railway as defined in Clause (20) of Article 366 of the Constitution or a cantonment authority; or