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[Cites 0, Cited by 0] [Section 43(8)] [Section 43] [Entire Act]

State of Chattisgarh - Subsection

Section 43(8)(iii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(iii)The withdrawal for the purpose specified in clause (vii) of Statute 43 (1)(a) shall not exceed three months' pay or Rs. 500/- whichever is greater, but shall in no case exceed half the amount to the credit of the employee;