Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(i) in Kerala Town and Country Planning Act, 2016 (i)spatial dimensions of the following sectors, namely:-(i)development of trade, commerce and industries;(ii)agriculture and rural development; and
