Bombay High Court
Hoshang Kali Katrak vs Rasna Viraf Munshi And Anr on 31 July, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-67
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
TESTAMENTARY SUITS NO. 77 OF 2022
In
TESTAMENTARY PETITION 3413 OF 2021
Hoshang Kali Katrak ....PETITIONER
V/S
Rasna Viraf Munshi And Anr ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 31st July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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