Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(xxii) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(xxii)save as otherwise provided by this Act, or the Statutes, to approve the appointments of officers (other than the Vice-Chancellor), teachers and other servants of the University, to define their duties and conditions of their service and to provide for the filling of temporary vacancies in their posts;