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State of Uttar Pradesh - Section

Section 188 in U.P. Revenue Code Rules, 2016

188. Provisions of the Code to apply. (Section 214).

- Where in relation to any suit, application or proceedings under the Code, any express provision has been made in the said Code or these rules or Regulations made thereunder, the provisions of the Code, these rules or regulations will apply, notwithstanding anything contained in the Code of Civil Procedure, 1908, or the Limitation Act, 1963.Chapter-XIV Miscellaneous