Central Administrative Tribunal - Mumbai
Sachi Chitrasen Ramteke vs Department Of Posts on 8 August, 2025
1 OA No.181/2024
CENTRAL ADMINISTRATIVE TRIBUNAL
MUMBAI BENCH, MUMBAI.
ORIGINAL APPLICATION No.181/2024
Date of Decision:08st August, 2025
Coram: Hon'ble Shri Justice M.G. Sewlikar, Member (J)
Hon'ble Shri Sangam Narain Srivastava, Member (A)
Ms. Sachi Chitrasen Ramteke,
D/o Chitrasen Ramteke, Age 30 years,
Postman Nagpur GPO,
Residence of Plot No.292 Angulimalnagar,
Nari Nagar Nagpur, Mobile No.7350929315. .... Applicant
(By Advocate Shri Hamid Patel)
Versus
1. The Union of India through Secretary, Department of Posts,
Dak Bhavan, Sansad Marg, New Delhi 110 001.
2. The Chief Postmaster General, Maharashtra Circle,
Mumbai 400 001.
3. The Postmaster General, Nagpur Region, Shankar Nagar,
Nagpur 440 001.
4. The Postmaster General, Mumbai Region, Mumbai 400 001.
5. The Senior Superintendent of Post Offices,
Nagpur City Division, Nagpur 440 001.
6. The Senior Superintendent of Post Offices,
Mumbai West Division Dadar Mumbai 400 014.
Digitally signed by Deepti Ganesh Munarshi
... Official Respondents
Deepti Ganesh
DN: C=IN, O=Personal, OID.2.5.4.65=dd2229ccb2a64933849d0e889f7908d1, Phone=
270b8c883fb6c7df159699dde8a3a29e49a591f4547843867fc06f0095732d99, PostalCode=400083, S=
Maharashtra, SERIALNUMBER=
60e5a202fd00f69f0731b41e2e3bdfa180f471e3c55c542947568cc8f7d6a4f4, CN=Deepti Ganesh
Munarshi
Munarshi Reason: I am the author of this document
Location:
Date: 2025.08.13 12:37:56+05'30'
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2 OA No.181/2024
7. Smt. Mukta Narendra Tale (O/C) (Then PA Foreign Post)
Post in Nagpur Mfl. Division on 20.07.2023 after declaration
of result on 21.06.2023.
8. Shri Hitesh Kumar R. Lade
(Then PA SBCO Amravati H.O.)
9. Shri Gaurav Kumar (Then PA SBCO Malvan H.O.).
10. Smt. Komal S. Dambhare (Then PA SBCO Wardha H.O.).
11. Shri Manoj A. Nagpur (Then PA SBCO Yeotmal H.O.)
... Private Respondents
(Private respondent nos.7 to 11 are working under Senior
Superintendent of Post Offices, Nagpur Mofficial Division Nagpur
440 002).
(By Advocate Shri Rishi i/b Shri B.K. Ashok)
ORDER (Oral)
Per : Justice M.G. Sewlikar, Member (J)
Learned counsel for the applicant submits that the applicant has filed MA 751/2025 for withdrawal of the OA.
2. The Original Application is, therefore, allowed to be withdrawn. Pending MAs, if any, stand closed. No costs.
(Sangam Narain Srivastava) (Justice M.G. Sewlikar)
Member (A) Member (J)
dm.
Digitally signed by Deepti Ganesh Munarshi
Deepti Ganesh
DN: C=IN, O=Personal, OID.2.5.4.65=dd2229ccb2a64933849d0e889f7908d1, Phone= 270b8c883fb6c7df159699dde8a3a29e49a591f4547843867fc06f0095732d99, PostalCode=400083, S= Maharashtra, SERIALNUMBER= 60e5a202fd00f69f0731b41e2e3bdfa180f471e3c55c542947568cc8f7d6a4f4, CN=Deepti Ganesh Munarshi Munarshi Reason: I am the author of this document Location:
Date: 2025.08.13 12:37:56+05'30' Foxit PDF Reader Version: 2024.3.0 Page 2 of 2