Delhi High Court - Orders
Actis Consumer Grooming Products & Anr vs The State (Govt Of Nct Of Delhi) & Anr on 14 January, 2021
Author: Anu Malhotra
Bench: Anu Malhotra
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1338/2020 & CRL.M.A. 11792/2020
ACTIS CONSUMER GROOMING PRODUCTS & ANR.
..... Petitioners
Through: Mr. Amit Sibal, Sr. Adv. with Pranav
Badheka, Mr. Karan Kakkar, Mr.
Rajendra Barot, Mr. Abhimanyu
Chopra, Advs.
versus
THE STATE (GOVT OF NCT OF DELHI) & ANR...... Respondents
Through: Mr. Sanjay Lao, ASC with Inspr.
Pradeep Rai.
Mr. Siddharth Luthra, Sr. Adv. with
Mr. Vivek Jain, Mr. Anurag Andley,
Advs. for R-2.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 14.01.2021 (through video conferencing) Renotify for 04.02.2021. Interim order to continue.
ANU MALHOTRA, J JANUARY 14, 2021 vm Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:15.01.2021 17:48:09 This file is digitally signed by PS to HMJ ANU MALHOTRA.