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[Cites 0, Cited by 0] [Section 54(18)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(18)(x) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(x)In case of young children, or otherwise incapacitated child, alternative methods of interaction and evidence collection that is less intimidating to be adopted.