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Central Information Commission

Mr.Yogesh Bhardwaj vs Ministry Of Petroleum And Natural Gas on 15 March, 2012

                CENTRAL INFORMATION COMMISSION
                Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066


                                File No.CIC/LS/A/2011/003041

   Appellant                         :      Yogesh Bhardwaj
   Respondent                        :      IOCL, Noida
   Date of hearing         :         15.3.2012
   Date of decision        :         15.3.2012

   FACTS

Heard today dated 15.3.2012. Appellant present alongwith Shri M. C. Sharma. IOCL is represented by Shri Asim Tiwari, Sr. Manager and Shri G. D. S. Sodhi, Manager (Legal). The parties are heard and the records perused.

2. The matter, in short, is that the appellant was a candidate for allotment of petrol pump at village Bhaiyanpur, District Buland Sahar. He, however, was not allotted the petrol pump. It was allotted to one Vikas Yadav. During the hearing, Shri Tiwari submits that the allotment has since been cancelled. Even so, the appellant insists for information on paras 6 & 7 of the RTI application. These paras are reproduced below:-

"Query No. 6: provide me name of joint owners who have given consent or no objection in the Kirayanama of agriculture land or separately with application presented by Mr. Vikas Yadav in respect of KSK dealership at Bhaiyanpur, District Bulandshar.
Query No. 7: whether change of land use of agriculture land under sec 143 of UPZA&LR ACT1956 with fee paid receipt is enclosed by Mr. Vikas Yadav as on date of application."

3. In my opinion, the information requested for by the appellant is disclosable to him under the RTI Act. Hence, the CPIO is hereby directed to provide information on the above paras to the appellant in 04 weeks time subject to its availability in the official records.

Sd/-

(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

(K L Das) Dy. Registrar Address of parties

1. The CPIO IOCL, Marketing Division, U P State Office-II, E-8, Sec-1, Noida-201301

2. Shri Yogesh Bhardwaj S/o Shri Bhagwan Sahay Sharma, Bhaiyapur, Phasu, Bulandsahar, Uttar Pradesh