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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Manipur - Subsection

Section 57(2)(g) in Manipur (Village Authorities in Hill Areas) Act, 1956

(g)the registers and records to be maintained and the returns to be submitted by Village Authorities and village courts and the particulars to be entered in such registers, records and returns;