Bombay High Court
Actis Technologies Pvt.Ltd. - ... vs Actics Technologies Pvt.Ltd on 2 August, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 18639 OF 2022
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 325 OF 2022
Actis Technologies Pvt.ltd. - Applicant ....PETITIONER
V/S
Actics Technologies Pvt.ltd. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 2nd August, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 27/09/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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