Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(h) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 (h)[ every member shall be paid an allowance of,- [Substituted by Act 14 of 2001 w.e.f. 1.12.2000]
