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State of Rajasthan - Section

Section 34 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

34.

The Commission may admit the petition without requiring the attendance of the petitioner. The Commission shall not pass an order refusing admission without giving the petitioner s an opportunity of being heard. The Commission may issue notice to such other person(s) as it may consider appropriate to hear on admission of the petition.