Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 05 in Regulations Under the U.P. Intermediate Education Act, 1921 05. -12-2000 }kjk fofu;e 22 13 dh fVIi.kh fujLr djds mlds LFkku ij uohu fofu;e 40 izfrLFkkfir dh x;h] tks fd ljdkjh xtV m0iz0 Hkkx & 4 esa fnukad 27-01-2001 dks izdkf'kr gqvkA
