Section 15(2)(a) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(a)the form of the application referred to in sub-section (1) of section 3, the particulars to be mentioned therein and the fee to be paid therefor;

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