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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(9) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(9)The Vice-Chancellor may address any Principal of such college with reference to the result of such inspection or inquiry and thereupon it shall be the duty of such Principal to communicate the views of the Vice-Chancellor to the governing body of the college and to report to the Vice-Chancellor such action, if any, taken or proposed to be taken upon the result of such inspection or inquiry.