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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(ii) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(ii)A person may apply afresh on his promotion for induction in the State Special Branch and in such case he/she would be entitled to a further terms of two years extensible to a limit of six years as mentioned in the sub-rule (1) (i) above.