Bombay High Court
Maharashtra Krishna Valley ... vs Mr. Sudam Laxman Shingote And Ors on 8 September, 2018
Author: M.S.Karnik
Bench: M.S.Karnik
113. fa 584-14.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BEFORE NATIONAL LOK ADALAT
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 584 OF 2014
Shri Raghu Dhondu Malusure (deceased)
His LRS heirs 1A.Baban Raghu Malusure ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
through the Govt. Pleaders and ors. ..Respondents
WITH
FIRST APPEAL NO. 585 OF 2014
Ramabai Laxman Malusure (deceased)
her LRS 1A. Dhondiba Laxman Malusure ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 586 OF 2014
Ramchandra Bhagu Malusare ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 588 OF 2014
Baban Sadu Rajiwade and anr. ..Appellants
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 589 OF 2014
Maruti Deoba Malusare ..Appellant
Vs.
DDR 1/12
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The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 590 OF 2014
Namdeo Bhagwan Malusare & anr. ..Appellants
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 591 OF 2014
Ramchandra Ganpati Malusare & ors. ..Appellants
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 597 OF 2014
Navaji Kondu Malusare (deceased) His LRS
1. Sitaram Navji Malusare ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 598 OF 2014
Kondiba Raya Malusare ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 599 OF 2014
DDR 2/12
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Dagdu Laxman Malusare & ors. ..Appellants
Vs.
The Land Acquisition Officer No.(3),
Pune & ors. ..Respondents
WITH
FIRST APPEAL NO. 600 OF 2014
Shri Ganpat Dhondu Malusare (deceased)
His LRS heirs 1. Jawaji Ganpati Malusare ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 601 OF 2014
Shri Namdeo Bhagu Malusare ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 602 OF 2014
Tanhu Anu Dhamnuse ..Appellant
Vs.
The Special Land Acquisition Officer No.(3),
Pune and ors. ..Respondents
WITH
FIRST APPEAL NO. 603 OF 2014
Baban Sadu Rajiwade ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
DDR 3/12
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WITH
FIRST APPEAL NO. 604 OF 2014
Kondiba Raya Malusare & anr. ..Appellants
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 605 OF 2014
Dhondiba Laxman Malusare ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 606 OF 2014
Tanhu Vithui Dhamnuse (deceased) his
LRs. heirs 1A.Suresh Tanhu Dhamnus ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 607 OF 2014
Maruti Deoba Malusare ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
WITH
FIRST APPEAL NO. 608 OF 2014
Kondiba Raya Malusure ..Appellant
Vs.
The Land Acquisition Officer No.(3), Pune
and ors. ..Respondents
DDR 4/12
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WITH
FIRST APPEAL NO. 624 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Baban Sadu Rajivade & ors. ..Respondents
WITH
FIRST APPEAL NO. 625 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Laxman Baburao Dhamnushe & ors. ..Respondents
WITH
FIRST APPEAL NO. 626 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Smt. Ramabai Laxman Malusare (deceased)
through legal heirs 1A.Dhondiba Laxman
Malusare ..Respondents
WITH
FIRST APPEAL NO. 627 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Dagadu Laxman Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 628 OF 2014
Maharashtra Krishna Valley Development
DDR 5/12
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Cor-Por. ..Appellant
Vs.
Laxman Dhondu Malusare (dead) through his
legal heirs 1A. Dhondiba Laxman Malusare ..Respondents
WITH
FIRST APPEAL NO. 629 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Shri Tanhu Vithu Dhamunshe (dead) through
his legal heirs 1A.Suresh Tanhu Dhamunshe ..Respondents
WITH
FIRST APPEAL NO. 633 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Ramchandra Ganpati Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 634 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Dauji Kondu Malusare through his LRs
heirs Maruti Deoba Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 635 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Ramchandra Bhagu Malusare & ors. ..Respondents
DDR 6/12
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WITH
FIRST APPEAL NO. 636 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Dhondiba Laxman Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 637 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Navaji Kondu Malusare (dead) through
LRs heirs 1. Sitaram Navaji Malusare ..Respondents
WITH
FIRST APPEAL NO. 638 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Namdeo Bhagwan Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 639 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Baban Sadu Rajivade & ors. ..Respondents
WITH
FIRST APPEAL NO. 640 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Baban Rama Venudure & ors. ..Respondents
DDR 7/12
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WITH
FIRST APPEAL NO. 759 OF 2014
Raghu Dhondu Malusare (dead) through
his LRs 1A. Baban Raghu Malusare ..Appellant
Vs.
The Land Acquisition Officer No.3,Pune ..Respondents
WITH
FIRST APPEAL NO. 855 OF 2014
WITH
CIVIL APPLICATION NO. 2478 OF 2014
WITH
CIVIL APPLICATION NO. 1630 OF 2018
WITH
CIVIL APPLICATION NO. 1634 OF 2018
WITH
CIVIL APPLICATION NO. 1632 OF 2018
WITH
CIVIL APPLICATION NO. 1631 OF 2018
IN
FIRST APPEAL NO. 855 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Ganpat Dhondu Malusare (dead) through
Power of Attorney Hol.1.Jawaji Ganpat
Malusare ..Respondents
WITH
FIRST APPEAL NO. 856 OF 2014
WITH
CIVIL APPLICATION NO. 2479 OF 2014
IN
FIRST APPEAL NO. 856 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
DDR 8/12
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Vs.
Ganpat Dhondu Malusare (dead) through
Power of Attorney Hol.1.Jawaji Ganpat
Malusare ..Respondents
WITH
FIRST APPEAL NO. 857 OF 2014
WITH
CIVIL APPLICATION NO. 2481 OF 2014
IN
FIRST APPEAL NO. 857 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Kondiba Raya Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 858 OF 2014
WITH
CIVIL APPLICATION NO. 2482 OF 2014
IN
FIRST APPEAL NO. 858 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Raya Kondu Malusare (through LRs heirs:
1A. Kondiba Raya Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 859 OF 2014
WITH
CIVIL APPLICATION NO. 2483 OF 2014
IN
FIRST APPEAL NO. 859 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
DDR 9/12
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Vs.
Namdeo Bhagwan Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 861 OF 2014
WITH
CIVIL APPLICATION NO. 2485 OF 2014
IN
FIRST APPEAL NO. 861 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Tennu Anu Malusare & ors. ..Respondents
WITH
FIRST APPEAL NO. 862 OF 2014
WITH
CIVIL APPLICATION NO. 2486 OF 2014
IN
FIRST APPEAL NO. 862 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Raghu Dhondu Malusare (dead) through
his legal heirs 1A. Baban Raghu Malusare ..Respondents
WITH
FIRST APPEAL NO. 860 OF 2014
WITH
CIVIL APPLICATION NO. 2484 OF 2014
IN
FIRST APPEAL NO. 860 OF 2014
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Raya Kondu Malusare (dead) through his
DDR 10/12
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LRs heirs Shri Kodiba Raya Malusare ..Respondents
WITH
CIVIL APPLICATION NO. 3663 OF 2014
WITH
CIVIL APPLICATION NO. 3664 OF 2014
IN
FIRST APPEAL (ST) NO. 22936 OF 2005
The State of Maharashtra & ors. ..Appellants
Vs.
Kailas Dattatraya Tonde & anr. ..Respondents
WITH
FIRST APPEAL NO. 352 OF 2015
Laxman Dhondu Malusare (deceased) his
LRs heirs 1A. Dhondiba Laxman Malusare ..Appellant
Vs.
The Land Acquisition Officer No.(3),
Pune through the Govt. Pleaders Officers ..Respondent
WITH
CIVIL APPLICATION NO. 1689 OF 2015
IN
FIRST APPEAL (ST) NO. 11313 OF 2015
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
Shankar Rambhau Kudekar & ors. ..Respondents
WITH
CIVIL APPLICATION NO. 1679 OF 2015
IN
FIRST APPEAL (ST) NO. 11290 OF 2015
Maharashtra Krishna Valley Development
Cor-Por. ..Appellant
Vs.
DDR 11/12
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Sudam Laxman Shingote & ors. ..Respondents
WITH
CIVIL APPLICATION NO. 3241 OF 2015
IN
FIRST APPEAL (ST) NO. 17523 OF 2014
Mr. Kalidas Harishchandra Deokar ..Appellant
Vs.
The Land Acquisition Officer No.
19(10) Pune & anr. ..Respondents
------------------
Shri Y.Y. Dabke, AGP for State.
Shri D.D. Shinde for Acquiring Body.
-------------------
CORAM : M.S.KARNIK, J.
S.R. KHANZODE (Retired DJ) & S.T. KAPSE (Addl. Registrar) DATE : 8th September, 2018 P.C. :
Learned Counsel submits that the Consent Terms are not yet ready and the meetings have not yet been held.
2. Place the matter before next Lok Adalat.
(S.T. KAPSE) (S.R. KHANZODE) (M.S.KARNIK,J.) DDR 12/12 ::: Uploaded on - 14/09/2018 ::: Downloaded on - 14/09/2018 23:27:02 :::