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Bombay High Court

Maharashtra Krishna Valley ... vs Mr. Sudam Laxman Shingote And Ors on 8 September, 2018

Author: M.S.Karnik

Bench: M.S.Karnik

                                                          113. fa 584-14.doc

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                BEFORE NATIONAL LOK ADALAT
                CIVIL APPELLATE JURISDICTION
                FIRST APPEAL NO. 584 OF 2014
 Shri Raghu Dhondu Malusure (deceased)
 His LRS heirs 1A.Baban Raghu Malusure     ..Appellant
       Vs.
 The Land Acquisition Officer No.(3), Pune
 through the Govt. Pleaders and ors.       ..Respondents

                                  WITH
                       FIRST APPEAL NO. 585 OF 2014

 Ramabai Laxman Malusure (deceased)
 her LRS 1A. Dhondiba Laxman Malusure              ..Appellant
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 586 OF 2014

 Ramchandra Bhagu Malusare                         ..Appellant
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 588 OF 2014

 Baban Sadu Rajiwade and anr.              ..Appellants
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                  ..Respondents
                              WITH
               FIRST APPEAL NO. 589 OF 2014
 Maruti Deoba Malusare                     ..Appellant
      Vs.

 DDR                                                                     1/12



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                                                           113. fa 584-14.doc

 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 590 OF 2014

 Namdeo Bhagwan Malusare & anr.                    ..Appellants
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 591 OF 2014

 Ramchandra Ganpati Malusare & ors.                ..Appellants
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 597 OF 2014

 Navaji Kondu Malusare (deceased) His LRS
 1. Sitaram Navji Malusare                         ..Appellant
       Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 598 OF 2014

 Kondiba Raya Malusare                             ..Appellant
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 599 OF 2014

 DDR                                                                     2/12



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                                                           113. fa 584-14.doc

 Dagdu Laxman Malusare & ors.                      ..Appellants
      Vs.
 The Land Acquisition Officer No.(3),
 Pune & ors.                                       ..Respondents

                                  WITH
                       FIRST APPEAL NO. 600 OF 2014

 Shri Ganpat Dhondu Malusare (deceased)
 His LRS heirs 1. Jawaji Ganpati Malusare          ..Appellant
       Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 601 OF 2014

 Shri Namdeo Bhagu Malusare                        ..Appellant
       Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 602 OF 2014

 Tanhu Anu Dhamnuse                           ..Appellant
      Vs.
 The Special Land Acquisition Officer No.(3),
 Pune and ors.                                ..Respondents

                                  WITH
                       FIRST APPEAL NO. 603 OF 2014

 Baban Sadu Rajiwade                               ..Appellant
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents


 DDR                                                                     3/12



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                                                           113. fa 584-14.doc

                                  WITH
                       FIRST APPEAL NO. 604 OF 2014

 Kondiba Raya Malusare & anr.                      ..Appellants
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 605 OF 2014

 Dhondiba Laxman Malusare                          ..Appellant
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 606 OF 2014

 Tanhu Vithui Dhamnuse (deceased) his
 LRs. heirs 1A.Suresh Tanhu Dhamnus        ..Appellant
       Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                  ..Respondents
                              WITH
                FIRST APPEAL NO. 607 OF 2014

 Maruti Deoba Malusare                             ..Appellant
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                          ..Respondents

                              WITH
               FIRST APPEAL NO. 608 OF 2014
 Kondiba Raya Malusure                     ..Appellant
      Vs.
 The Land Acquisition Officer No.(3), Pune
 and ors.                                  ..Respondents

 DDR                                                                     4/12



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                                  WITH
                       FIRST APPEAL NO. 624 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Baban Sadu Rajivade & ors.                        ..Respondents

                                  WITH
                       FIRST APPEAL NO. 625 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Laxman Baburao Dhamnushe & ors.                   ..Respondents

                                  WITH
                       FIRST APPEAL NO. 626 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Smt. Ramabai Laxman Malusare (deceased)
 through legal heirs 1A.Dhondiba Laxman
 Malusare                                          ..Respondents

                                  WITH
                       FIRST APPEAL NO. 627 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Dagadu Laxman Malusare & ors.                     ..Respondents

                                  WITH
                       FIRST APPEAL NO. 628 OF 2014

 Maharashtra Krishna Valley Development

 DDR                                                                     5/12



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                                                           113. fa 584-14.doc

 Cor-Por.                                  ..Appellant
       Vs.
 Laxman Dhondu Malusare (dead) through his
 legal heirs 1A. Dhondiba Laxman Malusare  ..Respondents

                                  WITH
                       FIRST APPEAL NO. 629 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                  ..Appellant
       Vs.
 Shri Tanhu Vithu Dhamunshe (dead) through
 his legal heirs 1A.Suresh Tanhu Dhamunshe ..Respondents

                                  WITH
                       FIRST APPEAL NO. 633 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Ramchandra Ganpati Malusare & ors.                ..Respondents

                                  WITH
                       FIRST APPEAL NO. 634 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
       Vs.
 Dauji Kondu Malusare through his LRs
 heirs Maruti Deoba Malusare & ors.                ..Respondents

                                  WITH
                       FIRST APPEAL NO. 635 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Ramchandra Bhagu Malusare & ors.                  ..Respondents

 DDR                                                                     6/12



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                                  WITH
                       FIRST APPEAL NO. 636 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Dhondiba Laxman Malusare & ors.                   ..Respondents

                                  WITH
                       FIRST APPEAL NO. 637 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Navaji Kondu Malusare (dead) through
 LRs heirs 1. Sitaram Navaji Malusare              ..Respondents

                                  WITH
                       FIRST APPEAL NO. 638 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                ..Appellant
      Vs.
 Namdeo Bhagwan Malusare & ors.          ..Respondents
                             WITH
               FIRST APPEAL NO. 639 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                ..Appellant
      Vs.
 Baban Sadu Rajivade & ors.              ..Respondents
                             WITH
               FIRST APPEAL NO. 640 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                          ..Appellant
      Vs.
 Baban Rama Venudure & ors.                        ..Respondents

 DDR                                                                     7/12



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                                                         113. fa 584-14.doc

                              WITH
                FIRST APPEAL NO. 759 OF 2014
 Raghu Dhondu Malusare (dead) through
 his LRs 1A. Baban Raghu Malusare         ..Appellant
       Vs.
 The Land Acquisition Officer No.3,Pune   ..Respondents

                                 WITH
                     FIRST APPEAL NO. 855 OF 2014
                                 WITH
                  CIVIL APPLICATION NO. 2478 OF 2014
                                 WITH
                  CIVIL APPLICATION NO. 1630 OF 2018
                                 WITH
                  CIVIL APPLICATION NO. 1634 OF 2018
                                 WITH
                  CIVIL APPLICATION NO. 1632 OF 2018
                                 WITH
                  CIVIL APPLICATION NO. 1631 OF 2018
                                  IN
                     FIRST APPEAL NO. 855 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant
      Vs.
 Ganpat Dhondu Malusare (dead) through
 Power of Attorney Hol.1.Jawaji Ganpat
 Malusare                                        ..Respondents

                                 WITH
                     FIRST APPEAL NO. 856 OF 2014
                                 WITH
                  CIVIL APPLICATION NO. 2479 OF 2014
                                  IN
                     FIRST APPEAL NO. 856 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant

 DDR                                                                   8/12



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                                                         113. fa 584-14.doc

      Vs.
 Ganpat Dhondu Malusare (dead) through
 Power of Attorney Hol.1.Jawaji Ganpat
 Malusare                                 ..Respondents
                            WITH
                FIRST APPEAL NO. 857 OF 2014
                            WITH
            CIVIL APPLICATION NO. 2481 OF 2014
                               IN
                FIRST APPEAL NO. 857 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant
      Vs.
 Kondiba Raya Malusare & ors.                    ..Respondents

                                 WITH
                     FIRST APPEAL NO. 858 OF 2014
                                 WITH
                  CIVIL APPLICATION NO. 2482 OF 2014
                                  IN
                     FIRST APPEAL NO. 858 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant
      Vs.
 Raya Kondu Malusare (through LRs heirs:
 1A. Kondiba Raya Malusare & ors.                ..Respondents

                                 WITH
                     FIRST APPEAL NO. 859 OF 2014
                                 WITH
                  CIVIL APPLICATION NO. 2483 OF 2014
                                  IN
                     FIRST APPEAL NO. 859 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant

 DDR                                                                   9/12



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                                                         113. fa 584-14.doc

     Vs.
 Namdeo Bhagwan Malusare & ors.   ..Respondents
                         WITH
             FIRST APPEAL NO. 861 OF 2014
                         WITH
          CIVIL APPLICATION NO. 2485 OF 2014
                           IN
             FIRST APPEAL NO. 861 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant
      Vs.
 Tennu Anu Malusare & ors.                       ..Respondents

                                 WITH
                     FIRST APPEAL NO. 862 OF 2014
                                 WITH
                  CIVIL APPLICATION NO. 2486 OF 2014
                                  IN
                     FIRST APPEAL NO. 862 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant
       Vs.
 Raghu Dhondu Malusare (dead) through
 his legal heirs 1A. Baban Raghu Malusare        ..Respondents

                                 WITH
                     FIRST APPEAL NO. 860 OF 2014
                                 WITH
                  CIVIL APPLICATION NO. 2484 OF 2014
                                  IN
                     FIRST APPEAL NO. 860 OF 2014

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant
      Vs.
 Raya Kondu Malusare (dead) through his

 DDR                                                                   10/12



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                                                         113. fa 584-14.doc

 LRs heirs Shri Kodiba Raya Malusare             ..Respondents

                                WITH
                 CIVIL APPLICATION NO. 3663 OF 2014
                                WITH
                 CIVIL APPLICATION NO. 3664 OF 2014
                                 IN
                 FIRST APPEAL (ST) NO. 22936 OF 2005

 The State of Maharashtra & ors.                 ..Appellants
       Vs.
 Kailas Dattatraya Tonde & anr.                  ..Respondents

                              WITH
                FIRST APPEAL NO. 352 OF 2015
 Laxman Dhondu Malusare (deceased) his
 LRs heirs 1A. Dhondiba Laxman Malusare   ..Appellant
      Vs.
 The Land Acquisition Officer No.(3),
 Pune through the Govt. Pleaders Officers ..Respondent

                             WITH
           CIVIL APPLICATION NO. 1689 OF 2015
                              IN
           FIRST APPEAL (ST) NO. 11313 OF 2015
 Maharashtra Krishna Valley Development
 Cor-Por.                               ..Appellant
      Vs.
 Shankar Rambhau Kudekar & ors.         ..Respondents

                                WITH
                 CIVIL APPLICATION NO. 1679 OF 2015
                                 IN
                 FIRST APPEAL (ST) NO. 11290 OF 2015

 Maharashtra Krishna Valley Development
 Cor-Por.                                        ..Appellant
      Vs.

 DDR                                                                   11/12



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                                                                 113. fa 584-14.doc

 Sudam Laxman Shingote & ors.                    ..Respondents

                                WITH
                 CIVIL APPLICATION NO. 3241 OF 2015
                                 IN
                 FIRST APPEAL (ST) NO. 17523 OF 2014

 Mr. Kalidas Harishchandra Deokar             ..Appellant
       Vs.
 The Land Acquisition Officer No.
 19(10) Pune & anr.                           ..Respondents
                          ------------------
 Shri Y.Y. Dabke, AGP for State.
 Shri D.D. Shinde for Acquiring Body.
                          -------------------

                           CORAM : M.S.KARNIK, J.

S.R. KHANZODE (Retired DJ) & S.T. KAPSE (Addl. Registrar) DATE : 8th September, 2018 P.C. :

Learned Counsel submits that the Consent Terms are not yet ready and the meetings have not yet been held.

2. Place the matter before next Lok Adalat.

(S.T. KAPSE) (S.R. KHANZODE) (M.S.KARNIK,J.) DDR 12/12 ::: Uploaded on - 14/09/2018 ::: Downloaded on - 14/09/2018 23:27:02 :::