Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 114 in The Orissa Municipal Employees' Pension Rules, 1989 114. With prior approval of the State Government, the Director may delegate any of his powers under these rules to any officer of Government for efficient discharge of function.
