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State of Uttar Pradesh - Section
Section 28 in U.P. Information Department Film Photo Unit Service Rules, 1993
28. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix[See Rule 4(2)]Strength of Film Photo Unit| Sl. No. | Name of the post | Number of posts | Total | |
| Permanent | Temporary | |||
| 1 | 2 | 3 | 4 | 5 |
| 1. | Film Distribution Officer | .. | 1 | 1 |
| 2. | Film Officer | 2 | .. | 2 |
| 3. | Photo Officer | .. | 2 | 2 |
| 4. | Film Librarian | 1 | .. | 1 |
| 5. | Newsreel Cameraman | 4 | 8 | 12 |
| 6. | Photographer | 5 | 7 | 12 |
| 7. | Photo Artist | 1 | .. | 1 |
| 8. | Film Cataloguer | 1 | .. | 1 |
| 9. | Photo Cataloguer | 1 | .. | 1 |
| 10. | Junior Newsreel Cameraman.. | .. | 12 | 12 |
| 11. | Laboratory Incharge | 1 | 1 | 2 |
| 12. | Bromide Printer | 2 | 4 | 6 |
| 13. | Laboratory Assistant | 3 | 3 | 6 |
| 14. | Camera Coolie | 5 | 9 | 14 |
| 15. | Laboratory Boy | 2 | 4 | 6 |
| 16. | Film Production Manager | 1 | .. | 1 |