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State of Haryana - Section

Section 154 in The Haryana Motor Vehicles Rules, 1993

154. Exhibition of starting and destination station.

[Section 111]. - (1) The owner of a public service vehicle other than motor cab shall exhibit a board in the manner illustrated in the second schedule to these rules above the driver's seat on the front of the vehicle indicating the starting point and the terminus of the route for which he holds permit. The Board shall cover the whole width of the vehicle. The letters of the words indicating the starting point and the terminus shall be in black on a white ground and shall each be not less than 100 millimetres height and twenty millimetres thick at any part. In the case of public service vehicles which ply in the urban areas the words shall be in English and in all other cases in Hindi language:Provided that all carriage vehicles shall display a board near the conductor window, indicating the various stages on it, in regional language.
(2)The owner of the pubic service vehicle other than taxi cab shall exhibit on a black slip, divided into two parts, one showing the trip number and other showing the approved departure time written in white chalk in Arabic figures below the board specified in sub-rule (1).