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Supreme Court - Daily Orders

Subrata Bhattacharya vs Securities And Exchange Board Of India on 8 May, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                           1



     ITEM NO.5                   COURT NO.1                 SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Civil Appeal   No(s).   13301/2015

     SUBRATA BHATTACHARYA                                       Appellant(s)

                                          VERSUS

     SECURITIES AND EXCHANGE BOARD OF INDIA & ORS.              Respondent(s)

     Report of SEBI 24.09.2021 I.A.No.162187/2021 (Direction)
     I.A.No.121435/2020 (Appropriate orders) I.A. No.128401/2018
     (Direction )
     (I.A.No.77018 /2019(Direction) I.A.No.31474 /2022(Appropriate
     orders) I. A 33482/2022 (Direction) I. A 1648/2023 (Direction)
     I.A.No.139204 and 139201/ 2021 (Direction and Intervention ) I.A.
     No.8789 and 8786/ 2022(Direction and Impleadment ) I.A.No.141063
     and 141060 and 141065 / 2021(Application for seeking information
     and   Intervention and Exemption from filing OT) I.A
     No.57408/22,57409/22,57410/22(impleadment and direction)
     I.A.No.63060/2022,63059/2022 (Direction,Intervention)
     I.A.No.108237/22,108240/22(impleadment and direction)
     I.A.No.143650/22,143520/22(impleadment and direction)
     I.A.No.143660/22,143523/22(impleadment and direction)
     I.A.No.143664/22,143526/22(impleadment and direction)
     I.A.No.143668/22,143528/22(impleadment and direction)
     I.A.No.143670/22,143531/22(impleadment and direction)
     I.A.No.172560/22,172554/22,172555,172563 of 2022(impleadment and
     O.T)
     I.A.No.179398/2022,179401/2022 (Direction and O.T)
     I.A.No.188933/2022,188924/2022 (Direction )
     I.A.No.2937/2023,2923/23,2940/23 (Direction )
     I.A.No.111263 /2020 (Direction )
     I.A. No.38345/2019( Modification)
     I.A.No.140630 /2019(Direction )
     I.A.No.59495/2021(Permission to file additional document )
     I.A.No.105681 and 105676/2019 (Direction and impleadment )
     I.A.No.136045 / 2021(Direction )
     I.A. No.141601 /2021(Application for placing on record additional
     objections )
     I.A.No.107605/2019(Direction )
     I.A.No.151743/2019(Direction )
Signature Not Verified


     I.A.No.151745/2019 (Direction)
Digitally signed by
NEETA SAPRA
Date: 2023.05.08
18:30:47 IST
Reason:
                                 2



I.A.No.147819/2019 (Exemption from filing O.T)
I.A.No.19984/2019(Direction )
I.A.No.66425/2019(Intervention)
I.A No.27507, 27531 and 27538/2021(Appropriate orders,
Impleadment and Stay)
I.A.No. 3929 and 3931/2021(Direction and Exemption from OT
I.A. No. 48796 and 48787 /2021(Direction and impleadment)
I.A No.43459 and 43457/2021(Impleadment and Direction)
I.A.No.42490/2020 (Direction)
I.A.No. 50068 and 50070/2018(Direction and Stay)
I.A.No.72158/2021and 159563/22(Direction,Permission to file
additional documents)
I.A.No.72161/2021 and 167567/22(Direction, Permission to file
additional documents)
I.A.No.36898/2021(Direction)
I.A.No.133442/2020(Direction)
I.A.No.130695 and 130696/2020( Direction and Exemption)
I.A.No.124496/2020(Direction )
I.A.No.151756 and 151745/2019(Direction )
I.A. No.87577/2021(Direction)
I.A. No. 84559 and 84557 /2021(Direction and intervention)
I.A.No.35800, 35796 and 85496 of 2021(Direction, Impleadment
and seeking permission to file additional document)
I.A. No.66973/2018(Direction)
I.A. No.47351 and 47346/2020(Direction and Impleadment)
I.A. No.75741, 75743 and 75745/2020( direction , Exemption from
filing O.T and Exemtion from filing affidavit)
I.A.No.82617,27817,82611and 82613 of 2021(direction, intervention,
permission to file addl. Docs and exemption from filing O.T.)
I.A.No.44407/2019 with 44406/2019 (Direction and Impleadment)
I.A.No.170318/2021and 170317 2021 (Direction and Intervention )
I.A.No.157285/2021 and157281/2021(Direction and Impleadment)
I.A.No.115854/2021 and 115849 of 2021(Direction and Intervention)
I.A. No.142415/2021 (permission objection)
I.A.No.14163/2022 (Direction )
I.A.No.29715, 29716,29709 and 29713/2022 (direction, Exemption from
filing O.T , Impleadment and Exemption from filing O.T)
I.A.No. 49203/22 and 49205/22(intervention and Direction)
I.A.No.112168/22 (Direction)
I.A.No.131016/22,131020/22,131035/22 (Direction)
I.A.No.142496/22,142492/22 (Direction and Intervention)
I.A.No. 148639/22,148634/22 (Direction and Impleadment)
I.A.No.195264/22,195260/22 (Direction and Intervention)
I.A.No.46708/2021(Direction )
 I.A.No. 110705/2020(Direction)
I.A.No. 44449/2021,37586/2021(Direction )
                                 3



I.A.No. 45857/2022(Intetvention)
I.A.No.7718/2021(directions)
I.A.No.7715/2021( directions)
I.A. No.96289 and 96285/2021 ( Direction and Intervention)
I.A.No.156431and 156427/2021 (Direction and Impleadment)
I.A.No.63802 and 63794/2021 (direction and Impleadment)
I.A.No.80826/2018( Direction)
I.A. No.193160/2019( Direction)
I.A.No.29012 and 29010 /2020( Direction and Intervention)
I.A No.54377/22 and 54378 of 2022(direction and Exemption for
filing
official translation)
I.A.No.105189/2022,105195/22,65481/23(Direction and permission for
additional documents)
I.A.No.105199/2022,105200/22(Direction)
I.A.No.105204/2022,105208/22(Direction)
I.A.Nos 140461/22,140458/22(Direction and impleadment)
I.A.No.105212/2022,105214/22(Direction)
I.A105217/22,105218/22(Direction)
I.A105225/22,105226/22(Direction)
I.A105228/22,105229/22(Direction)
I.A105234/22,105236/22(Direction)
I.A105239/22,105240/22(Direction)
I.A105245/22,105246/22(Direction)
I.A105249/22,105250/22(Direction)
I.A105254/22,105256/22(Direction)
I.A105259/22,105260/22(Direction)
I.A.No.55568/2021Intervention Application
I.A.No.55574/2021(Direction)
I.A. No. 92051 and 92046/2020(Modification of order dated
23.01.2020)
I.A.No.12341, 12337 and 75407/2020 (Direction,Intervention
andpermission to file affidavit)
I.A.No.86663 of 2018 (Applicaiton for directions)
I.A.No.86666 of 2018 (Application for directions)
I.A No.109334/22(direction)
I.A.No.81385/2020(Application for Direction)
I.A.No.144452 and 144439/2019 (Application for Direction)
I.A. No.107705 /2021 and 75750/2020(Application for Direction and
Intervention)
I.A.No.50277, 50275 and 50278/2020 (Application for Direction,
Intervention and Exemption from filing affidavit)
I.A.No.43810/2020( Direction)
I.A.No.24654/2020 (Direction)
I.A.No.2595/2020(Direction)
I.A.No.179807/2019(Direction)
                                 4



I.A.No.151770/2019 (Direction)
I.A.No.107494/2019(Direction)
I.A.No.75467/2019(Direction )
I.A.No.185594/2018(Direction)
I.A.No.183793,183794 and 183800/2018(Direction)
I.A.No.119302/2018(Direction)
I.A.No.94381/2018 (Direction)
I.A.No.20915/2018 (Direction)
I.A.No.138756/2017(Direction)
I.A.No.136095/2017(Direction)
I.A.No.132726/2017(Direction)
I.A. No.78094 /2017(Direction)
I.A.No.73741/2021(intervention)
I.A. No.83071/2018(Direction)
I.A.No.127217/2021(Impleadment)
I.A NO. 39456/22(direction)
I.A Nos.120085/22,120086/2022(impleadment,Direction)
I.A NO. 119770/22(Intervention)
I.A NO. 187067/22(direction)
I.A NO. 189718/22,189670/22(direction ,impleadment)
I.A.Nos 199907/22, 199909/22,(impleadment)
I.A No.15874/18(direction)
I.A No.173498/22,173499/22(Impleadment and direction)
I.A No.33818/23,33820/23(Direction and exemption for o.t) )
                                 5
CA No 13301/2015




WITH

C.A. No. 13394/2015 (XVII)
(FOR FOR INTERVENTION APPLICATION ON IA 24482/2018
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 24485/2018
FOR STAY APPLICATION ON IA 24487/2018
FOR INTERVENTION APPLICATION ON IA 2632/2019
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 2633/2019
FOR INTERVENTION APPLICATION ON IA 2636/2019
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 2637/2019
FOR INTERVENTION APPLICATION ON IA 25193/2021
FOR EXEMPTION FROM FILING O.T. ON IA 25194/2021
FOR CLARIFICATION/DIRECTION ON IA 25195/2021
FOR APPLICATION FOR PERMISSION ON IA 70244/2022
IA No. 70244/2022 - APPLICATION FOR PERMISSION
IA No. 2637/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 2633/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 24485/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 25195/2021 - CLARIFICATION/DIRECTION
IA No. 25194/2021 - EXEMPTION FROM FILING O.T.
IA No. 25193/2021 - INTERVENTION APPLICATION
IA No. 2636/2019 - INTERVENTION APPLICATION
IA No. 2632/2019 - INTERVENTION APPLICATION
IA No. 24482/2018 - INTERVENTION APPLICATION
IA No. 24487/2018 - STAY APPLICATION)

W.P.(C) No. 640/2016 (X)

IA No. 108618/2021 - CLARIFICATION/DIRECTION
IA No. 110474/2019 - CLARIFICATION/DIRECTION
IA No. 102672/2017 - CLARIFICATION/DIRECTION
IA No. 107462/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION)

T.C.(Crl.) No. 3/2016 (XVI-A)
(I.A FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 46851/2022
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 81576/2023
IA No. 81576/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 46851/2022 - APPROPRIATE ORDERS/DIRECTIONS)

 Diary No(s). 39582/2022 (X)
(FOR ADMISSION and IA No.19261/2023-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS
                                     6
CA No 13301/2015




order dated 13.02.2023:- with I.A no 105681/2019 in c.A 13301/2015.
IA No. 19261/2023 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)

Date : 08-05-2023 This appeal was called on for hearing today.

CORAM       HON'BLE THE CHIEF JUSTICE
             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
             HON'BLE MR. JUSTICE J.B. PARDIWALA

For Appellant(s).       Mr. Praveen Chaturvedi, AOR
                       Ms. Sneha Baul, Adv.
                       Mr. Praveen Chaturvedi, Adv.

                       Mr. Anup Kumar, AOR
                       Ms. Neha Jaiswal, Adv.
                       Mr. Shivam Kumar, Adv.
                       Ms. Shruti Singh, Adv.
                       Mr. Shubham Rajhans, Adv.

                       Mr. Ayush Sharma, AOR
                       Mr. Ashish Sharma, Adv.

                       Mr. Atmaram S. Nadkarni, Sr. Adv.
                       Mr. Jai Anant Dehadrai, Adv.
                       Mr. Himanshu Kaushal, Adv.
                       Mr. Sameer Shrivastava, AOR

                       Mr. D. K. Devesh, AOR
                       Ms. Snehal Uday Kanzarkar, Adv.
                       Mr. Shailja Nanda Mishra, Adv.
                       Mr. Harsh Singh Rawat, Adv.
                       Ms. Aastha Gupta, Adv.
                       Mr. Dushyant Pratap Singh, Adv.


For Respondent(s)      Mr. Suren Uppal, Adv.
                       Mr. Aviral Kashyap, AOR

                       Mr. Vinod Sharma, AOR

                       Ms. Kamakshi S. Mehlwal, AOR
                                 7
CA No 13301/2015




                   Mr. A.k.jain, Adv.
                   Mr. Anurag Jain, Adv.
                   Ms. Geetanjali Mehlwal, Adv.
                   Ms. Suman Katiyar, Adv.

                   Mr. Raj Bahadur Yadav, AOR
                   Mr. Sanjay Jain, A.S.G.
                   Mr. Sanjay Kumar Tyagi, Adv.
                   Ms. Swati Gildyal, Adv.
                   Mrs. Aakansha Kaul, Adv.
                   Mr. Mohd Akhil, Adv.
                   Mr. R R Rajesh, Adv.
                   Ms. Swarupma Chaturvedi, Adv.
                   Mr. Rajat Nair, Adv.
                   Mr. Padmesh Mishra, Adv.

                   Mr. Ritesh Agrawal, AOR
                   Mrs. Rachana Joshi Issar, AOR
                   Mr. Prashant Bhushan, AOR
                   Mr. Somiran Sharma, AOR
                   Mr. Aditya Singh, AOR

                   Mr. Gagan Gupta, AOR

                   Mr. Sanjay Jain, A.S.G.
                   Mrs. Aishwarya Bhati, A.S.G.
                   Mr. Adit Khorana, Adv.
                   Mr. Rajan Kumar Chourasia, Adv.
                   Mr. Rajat Nair, Adv.
                   Mr. Mohd Akhil, Adv.
                   Mrs. Swati Ghildiyal, Adv.
                   Mr. Rajesh Kumar Singh, Adv.
                   Mr. Rajeev Ranjan, Adv.
                   Mr. Pranay Ranjan, Adv.
                   Mr. Annam Venkatesh, Adv.
                   Mr. Sanjay Kumar Tyagi, Adv.
                   Mr. Arvind Kumar Sharma, AOR

                   Mr. Rajiv Ranjan Dwivedi, AOR
                   Mr. Ved Parkash, Adv.
                   Mr. Vishal, Adv.
                   Mr. Manoj Kumar Jha, Adv.
                   Mr. Ashish Singh, Adv.
                                 8
CA No 13301/2015




                   Mr. Nagender Singh, Adv.

                   Mr. B. Krishna Prasad, AOR
                   Mr. Shantanu Kumar, AOR

                   M/S. K J John And Co, AOR
                   Mr. Pratap Venugopal, Adv.
                   Mr. Pratap Vanugopal, Adv.
                   Mrs. Surekha Raman, Adv.
                   Ms. Surekha Raman, Adv.
                   Mr. Akhil Abraham Roy, Adv.
                   Mr. Akhil Abraham Roy, Adv.
                   Mr. Abhishek Anand, Adv.

                   Ms. Hetu Arora Sethi, AOR

                   Mr. Tushar Mehta, Solicitor General
                   Mr. Sanjay Jain, A.S.G.
                   Mrs. Aishwariya Bhati, A.S.G.
                   Mr. Sanjay Kumar Tyagi, Adv.
                   Mr. Mukesh Kumar Maroria, AOR
                   Mrs. Chinmayee Chandra, Adv.
                   Mrs. Swati Ghildyal, Adv.
                   Mrs. Swarupama Chaturvedi, Adv.
                   Mrs. Aakansha Kaul, Adv.
                   Mr. Mohd. Akhil, Adv.
                   Mr. Padmesh Misra, Adv.
                   Mrs. Swarupma Chaturvedi, Adv.
                   Mr. Rajat Nair, Adv.

                   Ms. Shalu Sharma, AOR

                   Mr. Mahfooz Ahsan Nazki, AOR
                   Mr. Polanki Gowtham, Adv.
                   Mr. K V Girish Chowdary, Adv.
                   Ms. Rajeswari Mukherjee, Adv.
                   Mr. T Vijaya Bhaskar Reddy, Adv.
                   Ms. Niti Richhariya, Adv.

                   Ms. Farhat Jahan Rehmani, AOR

                   Mr. Shubhranshu Padhi, AOR
                   Mr. Vishal Banshal, Adv.
                                 9
CA No 13301/2015




                   Ms. Rajeshawari Shankar, Adv.
                   Mr. Niroop Sukrithy, Adv.
                   Mr. Jai Nirupam, Adv.

                   Mr. Samir Ali Khan, AOR

                   Ms. Bansuri Swaraj, A.A.G.
                   Dr. Monika Gusain, AOR

                   Mr. Bharat Bagla, Adv.
                   Mr. Siddharth Dharmadhikari, Adv.
                   Mr. Aaditya Aniruddha Pande, AOR
                   Mr. Sourav Singh, Adv.

                   Mr. Anand Shankar, AOR

                   Mr. Vinod Ghai, Sr. Adv.
                   Mr. Ajay Pal, AOR
                   Mr. Aman Pal, A.A.G.
                   Mr. Mayank Dahiya, Adv.
                   Ms. Sugandh Rathor, Adv.
                   Ms. Bhupinder, Adv.


                   Ms. Prachi Mishra, A.A.G.
                   Mr. Sumeer Sodhi, AOR
                   Ms. Tanya Verma, Adv.

                   Mr. Harshad V. Hameed, AOR
                   Mr. Dileep Poolakkot, Adv.
                   Mr. Subhash Chandran K.r., Adv.
                   Mrs. Ashly Harshad, Adv.
                   Ms. Manisha Ambwani, AOR

                   Mr. Kush Chaturvedi, AOR
                   Mr. Syed Faraz Alam, Adv.
                   Mr. Atharva Gaur, Adv.
                   Mr. Aayushman Aggarwal, Adv.

                   Mr. T. Sundar Ramanathan, AOR
                   Ms. Sukanya Viswanathan, Adv.

                   Mr. M. Yogesh Kanna, AOR
                                10
CA No 13301/2015




                   Ms. Pratibha Jain, AOR

                   Ms. Manju Jetley, AOR
                   Mr. Abhay Pratap, Adv.
                   Mr. Vinay Navere, Sr. Adv.

                   Mr. Nikhil Nayyar, Sr. Adv.
                   Mr. T. Sai Krishnan, Adv.
                   Mr. Dhananjay Baijal, AOR

                   Mr. Neeraj Shekhar, AOR
                   Ms. Ranjeeta Rohatgi, AOR

                   Mr. P.r.kovilan Poongkuntran, Adv.
                   Ms. Jubli Momalia, Adv.
                   Mrs. Geetha Kovilan, AOR

                   Mr. Saurabh Kirpal, Sr. Adv.
                   Mr. Ankur Saigal, Adv.
                   Mr. Kaustubh Singh, Adv.
                   Ms. Komal Joshi, Adv.
                   Ms. Kajal Dalal, Adv.
                   Ms. Kamakshi Sehgal, Adv.
                   Mr. Anshuman Srivastava, AOR

                   Mr. Abhishek Singh, AOR

                   Ms. Ameyavikrama Thanvi, Adv.
                   Ms. Mohini Priya, AOR

                   Ms. Usha Nandini V., AOR
                   Ms. Jaikriti S. Jadeja, AOR

                   Mr. Debojit Borkakati, AOR


                   Mr. Subhro Sanyal, AOR

                   Mr. Mohit Paul, AOR
                   Mr. P. N. Puri, AOR
                   Mr. Kedar Nath Tripathy, AOR

                   Mr. Surya Pratap Singh, Sr. Adv.
                                11
CA No 13301/2015




                   Ms. Ragini Singh, Adv.
                   Mr. Surya Kant, AOR
                   Ms. Priyanka Tyagi, Adv.

                   Mr. Shakti Kanta Pattanaik, AOR

                   Mr. T. R. B. Sivakumar, AOR
                   Mr. Ritesh Agrawal, AOR
                   Mr. Gopal Jha, AOR

                   Mr. Soayib Qureshi, AOR
                   Ms. Aakanksha Nehra, Adv.
                   Mr. Sandeep Bajaj, Adv.
                   Ms. Shalakha Garg, Adv.

                   Mr. Gaurav Goel, AOR
                   Ms. Anisha Upadhyay, AOR
                   Mr. Ishaan George, AOR
                   Mr. Narender Kumar Verma, AOR

                   Dr. Joseph Aristotle S, Adv.
                   Ms. Priya Aristotle, AOR

                   Mr. Mohit D. Ram, AOR
                   Mr. Rajul Shrivastav, Adv.
                   Ms. Monisha Handa, Adv.
                   Mr. Anubhav Sharma, Adv.

                   M/S. Vachher And Agrud, AOR

                   Mr. Sujoy Sur, Adv.
                   Mr. Syed Jafar Alam, AOR

                   Mr. Kunal Verma, AOR

                   Mr. Sanjay Jain, A.S.G.
                   Mrs. Aishwarya Bhati, A.S.G.
                   Mr. Adit Khorana, Adv.
                   Mr. Rajan Kumar Chourasia, Adv.
                   Mr. Rajat Nair, Adv.
                   Mr. Mohd Akhil, Adv.
                   Mrs. Swati Ghildiyal, Adv.
                   Mr. Rajesh Kumar Singh, Adv.
                                12
CA No 13301/2015




                   Mr. Rajeev Ranjan, Adv.
                   Mr. Pranay Ranjan, Adv.
                   Mr. Annam Venkatesh, Adv.
                   Mr. Sanjay Kumar Tyagi, Adv.
                   Mr. Arvind Kumar Sharma, AOR

                   Mr. Anjani Kumar Mishra, AOR

                   Mr. Anil Hooda, Adv.
                   Mr. Shafik Ahmed, Adv.
                   Mr. Ajay Sharma, Adv.
                   Ms. Anju, Adv.
                   Mr. Yadav Narender Singh, AOR

                   Mr. Arunava Mukherjee, AOR
                   Mr. Raj Kishor Choudhary, AOR

                   Mr. Balaji Subramanian, Adv.
                   Mr. A S Raj Narayanan, Adv.
                   Mr. Scv Vimal Pani, Adv.
                   Mr. A. Lakshminarayanan, AOR

                   Mrs. Gargi Khanna, AOR

                   Mr. Vinod Ghai, Sr. Adv.
                   Mr. Ajay Pal, AOR
                   Mr. Aman Pal, A.A.G.
                   Mr. Mayank Dahiya, Adv.
                   Ms. Sugandh Rathor, Adv.
                   Ms. Bhupinder, Adv.

                   Mr. Vinod Ghai, Sr. Adv.
                   Mr. Ajay Pal, AOR
                   Mr. Aman Pal, A.A.G.
                   Mr. Mayank Dahiya, Adv.
                   Ms. Sugandh Rathor, Adv.
                   Ms. Bhupinder, Adv.

                   Ms. Jasmine Damkewala, AOR
                   Ms. Vaishali Sharma, Adv.

                   Mr. Atishi Dipankar, AOR
                   Ms. Madhusmita Bora, AOR
                                13
CA No 13301/2015




                   Mr. Abhinav Agrawal, AOR
                   Mr. Ankit Goel, AOR

                   Mr. Abhay Pratap Singh, AOR

                   Mr. Sibo Sankar Mishra, AOR
                   Mr. Umakant Misra, Adv.
                   Mrs. Prabhati Nayak, Adv.
                   Mr. Niranjan Sahu, Adv.
                   Mr. Debabrata Dash, Adv.
                   Ms. Apoorva Sharma, Adv.

                   Ms. Sonam Gupta, AOR
                   Mr. Anurag Tandon, Adv.


                   Mr. Sanjeev Bansal, Adv.
                   Ms. Agrima Shankar, Adv.
                   Mr. Vidya Sagar, Adv.
                   Mr. Ganesh Barowalia, Adv.
                   Mr. Rajeev Kumar Bansal, AOR

                   Mr. Avijit Mani Tripathi, AOR
                   Ms. Preeti Sehrawat, Adv.
                   Mr. Himanshu Sehrawat, Adv.

                   Ms. Rooh-e-hina Dua, AOR
                   Mr. Gp. Capt. Karan Singh Bhati, AOR

                   Mr. Pai Amit, AOR
                   Ms. Pankhuri Bhardwaj, Adv.
                   Ms. Bhavana Duhoon, Adv.
                   Mr. Abhiyudaya Vats, Adv.

                   Mr. Ravi Kumar Tomar, AOR

                   Mr. Jose Abraham, AOR
                   Mr. M.p. Srivignesh, Adv.
                   Ms. Anju Joseph, Adv.

                   Mr. Tarun Gupta, AOR
                   Mr. Shivendra Singh, AOR
                   Mr. Piyush Dwivedi, AOR
                                14
CA No 13301/2015




                   Mr. Parag Tripathi, Sr. Adv.
                   Mr. Avishkar Sanghavi, Adv.
                   Mr. Vivek Kumar, Adv.
                   Mr. Shashibhushan P. Adgaonkar, AOR

                   Mr. Paramjit Singh Patwalia, Sr. Adv.
                   Mr. Devadatt Kamat, Sr. Adv.
                   Mr. Amit Anand Tiwari, Adv.
                   Mr. Shobhit Jain, Adv.
                   Mr. Arjun Garg, AOR
                   Mr. Aakash Nandolia, Adv.
                   Ms. Sagun Srivastava, Adv.

                   Mr. Narender Kumar Verma, AOR

                   Mr. Rishi Matoliya, AOR
                   Mr. Nikhil Kumar Singh, Adv.
                   Mr. Pavan Sharma, Adv.
                   Mr. Raghuveer Pujari, Adv.
                   Ms. Sumati Sharma, Adv.

                   Mr. Arun K. Sinha, AOR
                   Mr. Joel, AOR
                   Mr. Tushar Bakshi, AOR

                   Mr. Nikhil Nayyar, Sr. Adv.
                   Mr. P. S. Sudheer, AOR
                   Mr. Rishi Maheshwari, Adv.
                   Ms. Anne Mathew, Adv.
                   Mr. Bharat Sood, Adv.
                   Ms. Sruti Jose, Adv.

                   Mr. D. K. Devesh, AOR
                   Ms. Snehal Uday Kanzarkar, Adv.
                   Mr. Harsh Singh Rawat, Adv.
                   Mr. Shailja Nanda Mishra, Adv.
                   Ms. Aastha Gupta, Adv.
                   Mr. Dushyant Pratap Singh, Adv.

                   Mr. Jayant Mohan, AOR
                   Mr. Vivek Jain, AOR
                   Mr. Md. Shahid Anwar, AOR
                                15
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                   Mrs. Shubhangi Tuli, AOR

                   Mr. Raghwendra Tiwari, Adv.
                   Ms. Mamta Tiwari, Adv.
                   Mr. Awadhesh Kumar Dube, Adv.
                   Mr. Ravi Mishra, Adv.
                   Ms. Amrita Kumari, AOR

                   Mr. Ronak Karanpuria, AOR

                   Ms. Anne Mathew, AOR

                   Mr. Sandeep Rana, Adv.
                   Mr. S. Gowthaman, AOR

                   Mr. Saurabh Kirpal, Sr. Adv.
                   Mr. Ankur Saigal, Adv.
                   Mr. Kaustubh Singh, Adv.
                   Ms. Komal Joshi, Adv.
                   Ms. Kajal Dalal, Adv.
                   Ms. Kamakshi Sehgal, Adv.
                   Mr. Anshuman Srivastava, AOR

                   Mr. Gagan Gupta, AOR

                   Mr. Shree Pal Singh, AOR

                   Mr. Surjendu Sankar Das, AOR
                   Mr. Bhavik Lalan, Adv.
                   Ms. Suparba Chattaraj, Adv.

                   Ms. Uttara Babbar, AOR
                   Mr. Madhav Maira, Adv.

                   Mr. Dr. Rajeev Sharma, AOR
                   Mr. Prashant Sharma, Adv.
                   Ms. Diksha Sharma, Adv.
                   Mr. Raghuvir Sharma, Adv.
                   Mr. Vipin Kumar Sharma, Adv.
                   Mr. Dharmendra Sharma, Adv.
                   Ms. Devjani Deka Bharali, Adv.
                   Mr. Anil Kaushik, Adv.
                                16
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                   Mr. Jayant Bhushan, Sr. Adv.
                   Mr. Abhishek Saket, Adv.
                   Ms. Shahana Farah, Adv.
                   Mr. Kumar Mihir, AOR

                   Mr. Rahul Singh, Adv.
                   Mr. Nishant Shokeen, Adv.
                   Mrs. Sumita Singh, Adv.
                   Mr. T. Mahipal, AOR

                   Mr. Avadh Bihari Kaushik, AOR

                   Mr. Abhinav Bajaj, Adv.
                   Mr. Vikas Singh Jangra, AOR

                   Mr. Swetank Shantanu, AOR

                   M/S. Ksn & Co., AOR
                   Mr. Dhruv Mehta, Sr. Adv.
                   Mr. V Balachandran, Adv.
                   Mr. Siddharth Naidu, Adv.

                   Mr. Tungesh, AOR
                   Mr. Kaushik Poddar, AOR

                   Mr. Puneet Jain, Adv.
                   Mr. Yogit Kamat, Adv.
                   Mr. Mann Arora, Adv.
                   Mrs. Shruti Singh, Adv.
                   Ms. Akriti Sharma, Adv.
                   Mr. Umang Mehta, Adv.
                   Ms. Christi Jain, AOR

                   Ms. Garima Bajaj, AOR
                   Mr. Ajay Kumar Singh, AOR
                   Mr. Rameshwar Prasad Goyal, AOR

                   Mr. Harikesh Singh, Adv.
                   Mr. Sandeep Sinhmar, Adv.
                   Mr. R D Jatain, Adv.
                   Ms. Mandeera Sinhmar, Adv.
                   Mr. Abhaya Nath Das, Adv.
                   Mr. V K Shukla, Adv.
                                         17
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                        Mr. S S Bandyopadhyay, Adv.
                        Mr. Gulam Rabbani, Adv.
                        Mr. Rahul Singh, Adv.
                        Ms. Riya Soni, Adv.
                        Mr. Prakash Kumar, Adv.
                        Mr. Satish Kumar, AOR

                        Mr. M. A. Chinnasamy, AOR
                        Mrs. C Rubavathi, Adv.
                        Mr. C Raghavendren, Adv.
                        Mr. M Veeraragavan, Adv.
                        Mr. V Senthil Kumar, Adv.

                        Mr. Prakash Kumar Singh, AOR

                        Ms. Uttara Babbar, AOR
                        Mr. Madhav Maira, Adv.

                        Mr. Nitin Mishra, AOR
                        Mr. Ishaan Sharma, Adv.
                        Ms. Mitali Gupta, Adv.

                        Mr. Merusagar Samantaray, AOR
                        Mr. Abhinav S. Raghuvanshi, AOR
                        Mr. Raghunatha Sethupathy B , AOR

                        Mr. Sunny Choudhary, AOR
                        Mr. Sandeep Sharma, Adv.

                        Ms. Anuradha Mutatkar, AOR
                        Mr. Ashok Mathur, AOR

                        Mr. Upendra Pratap Singh, AOR

          UPON hearing the counsel the Court made the following
                                 O R D E R

IA No 81576/2023 in TC (Crl) No 3 of 2016 1 The petitioner (Gurmeet Singh) seeks interim bail. He has undergone about 18 CA No 13301/2015 seven years five months’ of custody.

2 Ms Aishwarya Bhati, Additional Solicitor General appearing on behalf of the Central Bureau of Investigation states that some time would be required for the Central Bureau of Investigation to collate all necessary information and file an affidavit.

3 We direct that the petitioner be released on interim bail for a period of six weeks subject to the condition that the petitioner shall mark his presence at the local Police Station on Monday of every week during the period of bail. The passport of the petitioner which is already in the custody of the CBI Court shall continue to remain in custody of that Court.

4 The above order shall be without prejudice to the rights and contentions to be raised by the CBI after the affidavit is filed. 5 Order be given dasti.

CA No 13301/2015, WP (C) No 640/2016, TC (Crl) No 3/2016 and Diary No 39582/2022 7 List on 18 July 2023.

    (GULSHAN KUMAR ARORA)                                  (SAROJ KUMARI GAUR)
          AR-CUM-PS                                        ASSISTANT REGISTRAR