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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Uttarakhand - Subsection

Section 8A(1) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(1)The Assistant Consolidation Officer shall, in consultation with Consolidation Committee, prepare in respect of each unit under consolidation operations, a statement in the prescribed from (hereinafter called the Statement of Principles) setting forth the principles to be followed in carrying out the consolidation operations in the unit.