Section 59(1)(b) in The Orissa Agricultural Produce Markets Rules, 1958

[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(1)(b) in The Orissa Agricultural Produce Markets Rules, 1958

(b)disobey any of the directions of the Market Committee in regard to the places where carts laden with agricultural produce may stand or loads of agricultural produce may be exposed or in regard to the road by which or in regard to the times at which they may proceed.

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State of Odisha - Subsection

Section 59(1)(b) in The Orissa Agricultural Produce Markets Rules, 1958