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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(2) in Kerala Recognition of Trade Unions Rules, 2011

(2)The Returning Officer shall also make arrangements for the workmen if any, who arc not members of any of the Trade Unions in an industrial establishment or a class of industry as the case may be on request, to inspect the electoral roll maintained in the office of the Returning Officer.