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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 22 in The National Commission For Minority Educational Institutions Act, 2004

22. Act to have overriding effect

.The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act.