Karnataka High Court
Sri. Syed Nizam vs State By Channapatna East P S on 10 October, 2023
Author: S Vishwajith Shetty
Bench: S Vishwajith Shetty
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NC: 2023:KHC:36907
CRL.P No. 9756 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF OCTOBER, 2023
BEFORE
THE HON'BLE MR JUSTICE S VISHWAJITH SHETTY
CRIMINAL PETITION NO. 9756 OF 2023 (439)
BETWEEN:
1. SRI. SYED NIZAM
S/O LATE SYED NAZEER,
AGED ABOUT 50 YEARS
RESIDING AT BADAA MAKHAN,
CHANNAPATNA TOWN,
RAMANAGAR DISTRICT - 562 160
2. SRI SYED JAVEED
S/O LATE SYED PEER,
AGED ABOUT 37 YEARS
RESIDING AT 12TH CROSS,
TIPPU NAGARA, CHANNAPTNA TOWN,
Digitally signed
RAMANAGAR DISTRICT - 562 160
by B A
KRISHNA
KUMAR ...PETITIONERS
Location: HIGH
COURT OF (BY SRI. HARISH PRABHU S., ADVOCATE)
KARNATAKA
AND:
1. STATE BY CHANNAPATNA EAST P S
REPRESENTED BY SPP
HIGH COURT OF KARNATAKA
BENGALURU - 560 001
...RESPONDENT
(BY Smt. ANITHA GIRISH., HCGP)
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NC: 2023:KHC:36907
CRL.P No. 9756 of 2023
THIS CRL.P FILED U/S 439 CR.PC PRAYING TO ENLARGE
THE PETITIONERS ON BAIL IN CR.NO.43/2023 REGISTERED BY
CHANNAPATNA EAST POLICE STATION, BENGALURU, FOR THE
OFFENCE UNDER SECTIONS 143, 147, 148, 307, 506 R/W 149
OF IPC, PENDING BEFORE THE HONBLE 1ST ADDL. CIVIL
JUDGE (JR.DN.) AND JMFC COURT, CHANNAPATNA.
THIS PETITION, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioners has filed a memo seeking permission of this Court to withdraw the petition since the petitioners have filed another petition in Crl.P.No.9441/2023.
2. Memo filed to the said effect is taken on record.
3. Accordingly, the petition is dismissed as withdrawn.
Sd/-
JUDGE MV List No.: 1 Sl No.:71.2