Section 4(d) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963
(d)Salaries to the staff shall be paid in full and regularly every month and no un-authorised cut shall be made therein. The Director of Education may, if he considers it necessary, direct the Governing Body/Council or the Management of any particular institution to discharge salaries by cheque.
