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Union of India - Section

Section 16 in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

16. Agenda.

- Along with the notice of the meeting of the Committee referred to in rule 14, a list of the business proposed to be transacted at the meeting shall be sent to every member, and no business which is not on the list, shall be transacted at the meeting except with the permission of the Chairman.