Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Rajasthan - Subsection Section 24A(ix) in Rajasthan Land Revenue (Land Records) Rules, 1957 (ix)to report the continued absence, sudden disappearance or death of any estate holder or other person drawing a pension and residing in the area for which he is appointed;
