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[Cites 0, Cited by 1] [Section 102(1)] [Section 102] [Entire Act]

State of Haryana - Subsection

Section 102(1)(c) in Haryana Co-operative Societies Act, 1984

(c)between the society or its committee and any past committee, any officer, agent or employee or any past officer, agent or employee or the nominee, heirs or legal representatives of any deceased officer, agent or employee of the society; or